Supreme Court - Daily Orders
Yoganand Kumar Yogesh vs The State Of Bihar Home Secretary on 14 November, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.20 COURT NO.12 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 35042/2017
(Arising out of impugned final judgment and order dated 19-10-2016
in CRLM No. 29637/2016 passed by the High Court Of Judicature At
Patna)
YOGANAND KUMAR YOGESH Petitioner(s)
VERSUS
THE STATE OF BIHAR HOME SECRETARY Respondent(s)
(FOR ADMISSION and I.R. and IA No.115316/2017-CONDONATION OF DELAY
IN FILING and IA No.115318/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.115321/2017-EXEMPTION FROM FILING O.T.)
Date : 14-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Amit Pawan, AOR
Mr. Abhishek Amritanshu, Adv.
Mr. Anand Nandan, Adv.
Mr. Akshat Srivastava, Adv.
Mr. Akshay Sinha, Adv.
Mr. Zubair Hussain Waris, Adv.
Mr. Rohit Rajershi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave to withdraw this petition. The special leave petition is accordingly dismissed as withdrawn.
Signature Not Verified(SHASHI SAREEN) Digitally signed by SHASHI SAREEN Date: 2017.11.14 (SAROJ KUMARI GAUR) AR CUM PS 17:11:14 IST Reason: BRANCH OFFICER