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Supreme Court - Daily Orders

Yoganand Kumar Yogesh vs The State Of Bihar Home Secretary on 14 November, 2017

Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul

     ITEM NO.20                           COURT NO.12                    SECTION II-A

                              S U P R E M E C O U R T O F          I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 35042/2017

     (Arising out of impugned final judgment and order dated 19-10-2016
     in CRLM No. 29637/2016 passed by the High Court Of Judicature At
     Patna)

     YOGANAND KUMAR YOGESH                                               Petitioner(s)

                                                   VERSUS

     THE STATE OF BIHAR HOME SECRETARY                                   Respondent(s)

     (FOR ADMISSION and I.R. and IA No.115316/2017-CONDONATION OF DELAY
     IN FILING and IA No.115318/2017-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.115321/2017-EXEMPTION FROM FILING O.T.)


     Date : 14-11-2017 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE SANJAY KISHAN KAUL


     For Petitioner(s)             Mr.   Amit Pawan, AOR
                                   Mr.   Abhishek Amritanshu, Adv.
                                   Mr.   Anand Nandan, Adv.
                                   Mr.   Akshat Srivastava, Adv.
                                   Mr.   Akshay Sinha, Adv.
                                   Mr.   Zubair Hussain Waris, Adv.
                                   Mr.   Rohit Rajershi, Adv.

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Learned counsel for the petitioner seeks leave to withdraw this petition. The special leave petition is accordingly dismissed as withdrawn.

Signature Not Verified

(SHASHI SAREEN) Digitally signed by SHASHI SAREEN Date: 2017.11.14 (SAROJ KUMARI GAUR) AR CUM PS 17:11:14 IST Reason: BRANCH OFFICER