Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 7 in The M.P. Gram Panchayat (Regulation of Sale of Meat and Preservation) Rules, 1998

7.

Meat shall not be rolled up in uncleaned paper or cloth or leaves and shall be brought in such utensil, in which files may not enter. Any person performing in contravention of provisions of this rule shall be liable to be removed from the market by the Gram Panchayat or a servant of Gram Panchayat authorised to inspect the market.