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[Cites 0, Cited by 0] [Section 13F] [Entire Act]

State of Punjab - Subsection

Section 13F(4) in The Punjab Motor Vehicles Taxation Act, 1924

(4)Where a transport vehicle registered in a State other than the State of Punjab, enters the State of Punjab, the special road tax shall become chargeable, on such entry in the prescribed manner.Explanation.- For the purpose of special road tax levied under this Act, transport vehicle shall include non-transport vehicle when used as transport vehicle by the owner.]|}