Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] Bombay Presidency - Section Section 26 in Bombay Primary Education Act, 1947 26. Preparation of scheme by authorised municipality. - Deleted by Gujarat 41 of 1961
