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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(a) in Tamil Nadu Motor Vehicles Taxation Rules, 1974

(a)the non-use of the vehicle has been intimated in writing (by Registered post with acknowledgement due) together with the reasons for such non-use and details of the place where the vehicle is garaged on or before the date of stoppage of the vehicle to the Secretary to the Regional Transport Authority of the region.