Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 372] [Entire Act] State of Assam - Subsection Section 372(i) in The Assam Excise Rules, 2016 (i)Power under Section 6(2) (c) to appoint, promote and transfer, to grant leave, suspend, reduce, dismiss or otherwise punish officers of the Excise Department of and below the rank of Assistant Inspector of Excise;