Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

The File Is Duly Bookmarked. Nripendra ... vs Asstt. Controller Of Patents And ... on 19 September, 2023

                                $~1
                                *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +         C.A.(COMM.IPD-PAT) 209/2022
                                          The file is duly bookmarked.
                                          NRIPENDRA KASHYAP ESCO CORPORATION
                                                                                                                      ..... Appellant
                                                                               Through:                 Ms. Archana Shanker, Adv.
                                                                                                        (through VC)
                                                                               versus

                                          ASSTT. CONTROLLER OF PATENTS AND DESIGNS
                                                                                                                           ..... Respondent
                                                                               Through:                 None

                                          CORAM:
                                          SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
                                          (JUDICIAL)
                                                     ORDER

% 19.09.2023 Despite repeated opportunities, the respondent has not filed any reply till date. Its opportunity in respect thereof is closed.

List the matter before Hon'ble Court on 24.11.2023 for further directions.

SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 19, 2023/PU Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 23:42:05