Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(2)(a) in Rules Under The Suits Valuation Act

(a)where the land forms an entire estate, or a definite share of the estate, paying annual revenue to Government or where the land forms part of such an estate and is recorded in the Collector's register as separately assessed with such revenue, and such revenue is permanently settled, - twenty times the revenue so payable;