Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Assam - Subsection Section 20(ii) in The Assam Ancient Monuments and Records Act, 1959 (ii)being the owner or occupier of protected monument, contravenes an order made under sub-section (1) of Section 8 or under sub-section (1) of Section 10,
