Section 72(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(2)The Public Debt Office shall also send an intimation of despatch of the consignment in Form No. 34-A to the Treasury or Sub-Treasury Officer as well as to the Compensation Officer concerned.] [Substituted by Notification No. 1130/I-A-1699-1953, dated 11.03.1954.]
