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[Cites 0, Cited by 0] [Section 79] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 79(2) in The Dadra and Nagar Haveli Excise Regulation, 2012

(2)The Appellate Authority shall communicate the order passed by him to the appellant and the Excise Officer whose order formed the subject matter of appeal.