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State of Chattisgarh - Section

Section 229 in The C.G. Land Revenue Code, 1959

229. Entrustment of village management.

- Notwithstanding anything contained in this Code, the State Government may entrust the management of a village or the performance of the duties entrusted to a patel, to a Gram Panchayat or where a Gram Panchayat has not been constituted, to a Gram Sabha constituted in accordance with the provisions of Section 232.B-Kotwars