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Madras High Court

Redeem vs The Principal Secretary To on 20 December, 2024

                                                                    W.P(MD) No.17616 of 2016


                      BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED : 20.12.2024

                                                   CORAM:

                           THE HONOURABLE MR.K.R.SHRIRAM, CHIEF JUSTICE
                                              and
                           THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI


                                          W.P.(MD) No.17616 of 2016
                                                    and
                                  W.M.P.(MD) Nos.12724 of 2016 & 9699 of 2017



                     Redeem
                     rep.by its Secretary
                     M.James Anbu Nathan
                     S/o.Micheal Sahayam
                     36, Arapalayam Main Road
                     Madurai District                                   ... Petitioner


                                                        Vs.


                     1.The Principal Secretary to
                         Government of Tamil Nadu
                       Department of School Education
                       Fort St.George
                       Chennai-09

                     2.The Chairman
                       Kodaikanal Municipality
                       Kodaikanal
                       Dindigul District


                     1/7

https://www.mhc.tn.gov.in/judis
                                                                    W.P(MD) No.17616 of 2016



                     3.St.Thomas Matriculation School
                       rep.by its Correspondent
                       G.S.M.Justin Prakasam
                       Naidu Puram, Kodaikanal
                       Dindigul District

                     4.The District Collector
                       Dindigul District
                       Dindigul

                     5.The Director of School Education
                       O/o.Director of Education
                       DPI Campus
                       Chennai

                     6.The Joint Director of School Education
                       O/o.Joint Director of Education
                       DPI Campus, Chennai

                     7.The District Educational Officer
                       O/o.The District Educational Officer
                       Dindigul District

                     8.The Director of Matriculation Schools
                      O/o.The Director of Matriculation Schools
                      DPI Campus, Chennai

                     9.The Inspector of Matriculation Schools
                       O/o.The Inspector of Matriculation Schools
                       Palani Road
                       Dindigul

                     10.The Revenue Divisional Officer
                        O/o.The Revenue Divisional Officer
                       Ananthagiri, Kodaikanal
                        Dindigul District



                     2/7

https://www.mhc.tn.gov.in/judis
                                                                            W.P(MD) No.17616 of 2016


                     11.The Tahsildar
                        O/o.The Tahsildar
                        Kodaikanal Taluk
                        Dindigul District                                       ... Respondents



                     PRAYER: Petition filed under Article 226 of the Constitution of India,

                     to issue a writ of mandamus directing the respondents 1 to 10 to initiate

                     appropriate action against the unauthorized and unrecognized school

                     namely       St.   Thomas     Matriculation   Higher   Secondary      School

                     Naidupuram         Kodaikanal   Dindigul District being run from unsafe

                     school buildings which do not conform to the minimum requirement

                     stipulated for establishing schools under the provisions of the Code of

                     Regulations for Matriculation Schools         Tamil Nadu within the time

                     frame stipulated by this Court.



                                  For Petitioner     : Mr.J.Pandidorai


                                  For Respondents    : Mr.P.Thilak Kumar - for R1 to R10
                                                        Government Pleader

                                                        Ms.J.Ananthavalli – for R11




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                                                                                W.P(MD) No.17616 of 2016


                                                         ORDER

[Order of the Court was made by The Hon'ble CHIEF JUSTICE] Counsel for petitioner states in view of passage of time prima facie it appears that all permissions are in place. Counsel therefore, seeks leave to withdraw the petition.

2. Writ Petition is dismissed as withdrawn. There shall be no order as to costs. Consequently, connected miscellaneous petitions are closed.





                                       [K.R.SHRIRAM., C.J.]         [L.VICTORIA GOWRI, J.]
                                                             20.12.2024
                     NCC            : Yes / No
                     Index          : Yes / No

                     rm




                     4/7

https://www.mhc.tn.gov.in/judis W.P(MD) No.17616 of 2016 To:

1.The Principal Secretary to Government of Tamil Nadu Department of School Education Fort St.George Chennai-09
2.The Chairman Kodaikanal Municipality Kodaikanal Dindigul District
3.St.Thomas Matriculation School rep.by its Correspondent G.S.M.Justin Prakasam Naidu Puram, Kodaikanal Dindigul District
4.The District Collector Dindigul District Dindigul
5.The Director of School Education O/o.Director of Education DPI Campus Chennai
6.The Joint Director of School Education O/o.Joint Director of Education DPI Campus, Chennai
7.The District Educational Officer O/o.The District Educational Officer Dindigul District
8.The Director of Matriculation Schools O/o.The Director of Matriculation Schools DPI Campus, Chennai 5/7 https://www.mhc.tn.gov.in/judis W.P(MD) No.17616 of 2016
9.The Inspector of Matriculation Schools O/o.The Inspector of Matriculation Schools Palani Road Dindigul
10.The Revenue Divisional Officer O/o.The Revenue Divisional Officer Ananthagiri, Kodaikanal Dindigul District
11.The Tahsildar O/o.The Tahsildar Kodaikanal Taluk Dindigul District 6/7 https://www.mhc.tn.gov.in/judis W.P(MD) No.17616 of 2016 THE HON'BLE CHIEF JUSTICE and L.VICTORIA GOWRI, J.

rm W.P.(MD) No.17616 of 2016 and W.M.P.(MD) Nos.12724 of 2016 & 9699 of 2017 20.12.2024 7/7 https://www.mhc.tn.gov.in/judis