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State of Jharkhand - Section

Section 758 in Bihar Education Code, 1961

758. Career classes.

- In the regular class time-table, there should be set apart at least one period per week during which pupils should be informed about the various occupations related to the different educational levels, and about the academic and technical training courses available before and after the completion of the Higher Secondary stage. Separate talks should be prepared for this purpose on separate occupations or courses. The talks should be simple and within the easy comprehension of the average pupil of the class. Teacher Counsellors have been trained at the Bureau in organising such talks and other teachers may follow their example in preparing their talks.