Kerala High Court
S.Ajayakumar vs State Of Kerala on 5 October, 2015
Author: Anil K.Narendran
Bench: Anil K.Narendran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
MONDAY,THE 5TH DAY OF OCTOBER 2015/13TH ASWINA, 1937
WP(C).No. 18992 of 2014 (Y)
----------------------------
PETITIONER(S):
--------------------------
1. S.AJAYAKUMAR
SREELA BHAVAN, MEMBER, MANAGING COMMITTEE
PALLICKAL FARMERS SERVICE CO-OPERATIVE BANK LTD. NO.T.230
KILIMANOOR RESIDING AT PAIVELY, PAKALKURY
THIRUVANANTHAPUAM.
2. ABDUL RAHIM
MEMBER, MANAGING COMMITTEE
PALLICKAL FARMERS SERVICE CO-OPERATIVE BANK LTD.
NO.T.230, KILIMANOOR RESIDING AT HARSHA BHAVAN
PALLICKAL P.O., THIRUVANANTHAPURAM
3. C.RAJENDRAN
MEMBER, MANAGING COMMITTEE
PALLICKAL FARMERS SERVICE CO-OPERATIVE BANK LTD. NO.T.230
KILIMANOOR RESIDING AT PARAYIL VEEDU,
PALLICKAL P.O., THIRUVANANTHAPURAM.
4. ABDUL BASHEER,
MEMBER, MANAGING COMMITTEE
PALLICKAL FARMERS SERVICE CO-OPERATIVE BANK LTD. NO.T.230
KILIMANOOR RESIDING AT THAZHAVILA VEEDU, K.K. KONAM
PALLICKAL P.O., THIRUVANANTHAPURAM.
BY ADVS.SRI.THOMAS ABRAHAM
SMT.MERCIAMMA MATHEW
SRI.ASWIN.P.JOHN
RESPONDENT(S):
----------------------------
1. STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT
DEPARTMENT OF CO-OPERATION, SECRETARIAT
THIRUVANANTHAPURAM-695001.
2. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
CO-BANK TOWERS, TRIVANDRUM - 695001
(CNTD)
WP(C).No. 18992 of 2014 (Y)
---------------------------- 2
3. ELECTORAL OFFICER
ELECTION TO THE MANAGING COMMITTEE OF PALLICKAL
FARMERS SERVICE CO-OPERATIVE BANK LTD.NO.T.230
KILIMANOOR O/O ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES (G)
CHIRAYINKIL, THIRUVANANTHAPURAM - 691301.
4. RETURNING OFFICER
ELECTION TO THE MANAGING COMMITTEE OF PALLICKAL
FARMERS SERVICE CO-OPERATIVE BANK LTD.NO.T.230
KILIMANOOR O/O ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES (GENERAL)
CHIRAYINKIL, TRIVANDRUM.
5. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
THIRUVANANTHAPURAM-695001.
6. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
CHIRAYINKIL, TRIVANDRUM - 691301
7. MANAGING DIRECTOR
PALLICKAL FARMERS SERVICE CO-OPERATIVE BAJK LTD.NO.T.230
KILIMANOOR P.O., PIN:695 604.
BY SRI RAFEEQ, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 05-10-2015, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
ANIL K. NARENDRAN, J.
-------------------------------
W.P.(C) No.18992 of 2014
----------------------------------------------
Dated this the 05th day of October, 2015
JUDGMENT
The learned counsel for the petitioners submits that the writ petition has become infructuous.
Recording the said submission, this Writ Petition is dismissed as infructuous.
sd/-
ANIL K. NARENDRAN,
JV JUDGE