Patna High Court - Orders
Union Of India And Ors vs Maa Saraswati Traders on 5 February, 2020
Bench: Chief Justice, Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.141 of 2012
In
Civil Writ Jurisdiction Case No.11938 of 2011
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UNION OF INDIA and ORS
... ... Appellant/s
Versus
ASSAM TRADE and TRANSPORT and ANR
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 684 of 2012
In
Civil Writ Jurisdiction Case No.12738 of 2011
======================================================
UNION OF INDIA and ORS
... ... Appellant/s
Versus
MAA SARASWATI TRADERS
... ... Respondent/s
======================================================
Appearance :
(In Letters Patent Appeal No. 141 of 2012)
For the Appellant/s : Mr.Archana Meenakshee
For the Respondent/s : Mr.Prabhat Ranjan
(In Letters Patent Appeal No. 684 of 2012)
For the Appellant/s : Mr.Archana Meenakshee
For the Respondent/s : Mr.
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
30 05-02-2020Mr. Tripathy arguing counsel for the petitioners is not attending the Court as he is out of station. As such, adjournment is prayed for.
List on 24.02.2020.
(Sanjay Karol, CJ) B.Kr./- ( Mohit Kumar Shah, J) U