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[Cites 0, Cited by 0] [Section 51(6)] [Section 51] [Entire Act]

State of Gujarat - Subsection

Section 51(6)(d) in Gujarat Value Added Tax Rules, 2006

(d)During the movement till the vehicle reaches its destination, if any check-post or barrier intervenes, 'Duplicate' and 'Triplicate' of Form 403 held by the carrier shall be got endorsed by the in-charge of each of such check-posts or barriers.