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[Cites 0, Cited by 0] [Section 333(3)] [Section 333] [Entire Act]

State of Goa - Subsection

Section 333(3)(a) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(a)that the will was presented by the testator in person and that the testator declared that it was his last wish;