Bombay High Court
Gopalkumar Ramsingh @ Bhagwansingh ... vs The State Of Maharashtra on 3 December, 2019
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 427 OF 2003
Gopalkumar Ramsingh @ Bhagwansingh Saini ....Appellant
& Anr.
V/S
The State Of Maharashtra ....Respondent
None For Appellant Ms. Pallavi Dabholkar, A.P.P. The State CORAM : K.R. SHRIRAM, J DATE : 3rd December, 2019 P.C. :
Registry to verify and place the matter before the appropriate Court.
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