- The following shall be the authorities of the University namely(i)the Senate;(ii)the Executive Council;(iii)the Academic Council;(iv)the Faculties;(v)the Boards of Inter-Disciplinary Studies;(vi)the Boards of Studies;(vii)the Boards of University Teaching and Research;(viii)the Boards of Extra-Mural Studies;(ix)the Student Council; and(x)such other bodies of the University as are designated by the Statutes to be the authorities of the University.
