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Madhya Pradesh High Court

Jonathan Allen vs Zoom Developers Pvt.Ltd. on 2 September, 2024

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 COMP-4-2010 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 4 of 2010 (JONATHAN ALLEN Vs ZOOM DEVELOPERS PVT.LTD. ) Dated : 02-09-2024 Parties through their counsel.

Let the matter be listed on 23.09.2024.

(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 02-09-2024 17:55:24