Madhya Pradesh High Court
Aman Arora Jain vs The State Of Madhya Pradesh on 25 January, 2023
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 2541 of 2023 (AMAN ARORA JAIN Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 25-01-2023 Petitioner is present in person.
Upon request of the petitioner, list this case on 06.02.2023 on top of the list.
(ATUL SREEDHARAN) JUDGE Rashid Signature Not Verified Signed by: RASHID KHAN Signing time: 25-Jan-23 5:41:58 PM