Bombay High Court
Chandrashekhar Bhimsen Dodmani vs The State Of Maharashtra And Ors on 16 October, 2018
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION (ST) NO.5896 OF 2018 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's orders Registrar's orders None present.
CORAM : A. N. MARE REGISTRAR (JUDL-I) Date : 16th October 2018 Four weeks time (i.e. 27.11.2018) (excluding vacation) is granted to remove office objection, (i.e. 1)MATTER PERTAINS TO DB, IInd SET SHORT. 2)ACT NOT PROPER /NOT MENTIONED IN SYNOPSIS 3)HANDWRITTEN NOT TYPED-26. 4)PHOTO COPIES ANNEXED ARE NOT LEGIBLE-18 TO 20. ) failing which registration of WP (stamp) shall stand refused.
REGISTRAR (JUDL-I) RJ-I/ARD/16.10.2018 ::: Uploaded on - 20/10/2018 ::: Downloaded on - 22/10/2018 00:01:57 :::