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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(E) in Andhra Pradesh Pulses (Licensing Storage and Regulation) Order, 2007

(E)"Commission Agent" means the Commission Agent having, in the customary course of business as such agent, authority either to sell goods or consign the goods for the purpose of sale of to buy goods;