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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(a) in The U.P. Exercise Books Order, 1977

(a)"exercise book" means any exercise book or examination answer-book fabricated with the concessional rate, cultural variety of white printing paper made available by the Central Government direct or through the State Government, and mentioned in the Schedule;