Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 41 in The M.P. Boiler Operation Engineers' Rules, 1968 41. Form of certificate. - A certificate of proficiency as a Boiler Operation Engineer shall be in Form 'B' appended to these rules.
