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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(1)A motion expressing want of confidence in the Adhyaksha [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f 20.08.2007).] of a Zila Panchayat may be made and proceeded with in accordance with the procedure laid down in the following sub-sections.