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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(c) in Rajasthan Control of Industrial Major Accident Hazards Rules, 1991

(c)"isolated storage" means storage where no other manufacturing process other than pumping of hazardous chemical is carried out and that storage involves at least a quantity of that chemical set out Schedule 2, but does not include storage associated with [a factory] [Substituted by No. G.S.R. 4, dated 16.4.2002 [18.4.2002].] specified in Schedule 4 on the same site.