Chattisgarh High Court
Branch Manager, Cholamandam ... vs Smt. Manju Manjesh Rathore 30 ... on 11 January, 2019
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Writ Petition (Art. 227) No.265 of 2017
Branch Manager, Cholamandalam M.S. General Insurance Company Versus
Smt. Manju Manjesh Rathore
SB
Hon'ble Shri Justice Sanjay K. Agrawal
Motion
11/01/2019 Mr. Bhaskar Payashi, counsel for the petitioner.
Mr. Pravin Kumar Tulsyan, counsel for the respondent.
Heard.
Call for the record.
Requisition be sent again and explanation be called from the concerned Court as to why despite requisition, record has not been sent till this date.
List immediately after the record is received, along with W.P.(Art. 227) Nos.3/2013 & 123/2014.
Sd/-
(Sanjay K. Agrawal) Judge Soma