Section 2 in The M.P. Upcharika, Prasavika, Sahai Upcharika Prasavika Tatha Swasthya Paridarshak Registrikaran Adhiniyam, 1972
2. Definitions.
- In this Act, unless the context otherwise requires,-(a)"Council" means the Madhya Pradesh Nurses Registration Council established under Section 3;(b)"Nurse" includes a male nurse;(c)"recognised qualification" means any of the qualifications included in the Schedule to the Indian Nursing Council Act, 1947 (No. 48 of 1947);(d)"State register" means a register maintained under Section 14 and expressions "registered" and "registration" shall be construed accordingly.
