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Bombay Presidency - Section

Section 5 in The Bombay Building for Industrial Undertakings (Control on Erection, Be-erection and Conversion) Rules, 1967

5.

To avoid further overcrowding of industries in the Bombay-Thana area as a broad policy, the establishment of new industries or the substantial expansion of the existing industries in the Bombay-Thana area shall not be permitted, except in respect of industries which are essential.