Supreme Court - Daily Orders
Lt. Cdr. Gurmukh Singh vs Union Of India . on 2 February, 2018
Bench: A.K. Sikri, Ashok Bhushan
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ITEM NO.3 + 15 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7989/2015
LT. CDR. GURMUKH SINGH Appellant(s)
VERSUS
UNION OF INDIA . & ORS. Respondent(s)
([TO BE TAKEN UP ALONGWITH ITEM NO. I.E. D.NO.22257/2017])
WITH
C.A. D 7231/2016 (XVII)
C.A. No. 7917/2016 (XVII)
Diary No. 22257/2017(XVII)
Date : 02-02-2018 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Appellant(s) Mr. P.S. Narsimha, ASG
Mr. R. Balasubramanian, Adv.
Ms. Aarti Sharma, Adv.
Mr. Akashay Amritanshu, Adv.
Ms. Sumi P.S., Adv.
Mr. Mukul Singh, Adv.
Mr. V.V.V. Pattabhiram, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Satish Kumar, AOR
Mr. Sukhjinder Singh, Adv.
Mr. Alok Gupta, AOR
For Respondent(s) Mr. Sukhjinder Singh, Adv.
Mr. Alok Gupta, AOR
Mr. P.S. Narsimha, ASG
Mr. R. Balasubramanian, Adv.
Signature Not Verified
Ms. Aarti Sharma, Adv.
Digitally signed by
ASHWANI KUMAR
Date: 2018.02.02
Mr. Akashay Amritanshu, Adv.
Ms. Sumi P.S., Adv.
17:03:47 IST
Reason:
Mr. Mukul Singh, Adv.
Mr. V.V.V. Pattabhiram, Adv.
Mr. Mukesh Kumar Maroria, AOR
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UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties. Arguments concluded.
Judgment reserved.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER