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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(4)(a) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(a)the holder of a supply licence which permits the holder of such licence to supply electricity to other licensees for distribution by them; and