Section 3(17)(b) in Gauhati Municipal Corporation Act, 1971

[Cites 0, Cited by 0] [Section 3(17)] [Section 3] [Entire Act]

(b)In which milk is kept for purposes of sale or used for manufacture or preparation for sale of say of the following articles: -

(i)Butter,

(ii)Ghee,

(iii)Curds, and

(v)Dried, sterilised or condensed or tinned milk; but does not include -

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