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[Cites 0, Cited by 0] [Section 976] [Entire Act]

Bengal Presidency - Subsection

Section 976(a) in Police Regulations, Bengal , 1943

(a)Each Sergeant, Assistant Sub-Inspector, head constable, naik and constable shall be provided with a clothing handbook in B. P. Form No. 185 which shall be written up in the Reserve office at the time of issue of clothing. When any serviceable article is issued, an "S" shall be noted against it.