Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Assam - Subsection Section 58(1) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017 (1)All posts of Bajali College including the vacant posts are transferred immediately to the Bhattadev University with effect from the date of commencement of this Act.
