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Allahabad High Court

Commissioner Of Income Tax vs M/S The Kisan Cooperative Sugar Factory ... on 11 January, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- INCOME TAX APPEAL No. - 1 of 2004

Petitioner :- Commissioner Of Income Tax
Respondent :- M/S The Kisan Cooperative Sugar Factory Ltd. Pilibhit
Petitioner Counsel :- P.Agarwal

Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

One week time is allowed to file Supplementary Affidavit to bring on record the Tribunal's order dated 05-12-2000 passed Revenue's appeal in I.T.A. No. 1489/Alld/91 for assessment year 1988-89 and Cross Objection No. 143/Alld/91 for the assessment year 1988-89 of the assessee arising out of Revenue's appeal, parity of which has been given by the learned Tribunal in the present case.

List in the week commencing 25th January, 2010.

Order Date :- 11.1.2010 AKS