Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] Union of India - Subsection Section 21(4) in Statute of the Indian Institute of Engineering Science and Technology, Shibpur Statute, 2017 (4)The Registrar shall report to the Director of the Institute for all his functions including of Secretary to the Board.
