Section 14(1)(a) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

(a)that the applicant or the clinical establishment does not fulfil the conditions laid down in sub-sections (2) and (3) of section 7; or

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