Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(1) in The Orissa Sugarcane Cess Act, 1959 (1)The State Government may, for the purpose of this Act by notification, appoint a Cane Commissioner to perform the duties and exercise all powers conferred or imposed on him by or under this Act.
