Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Himachal Pradesh - Subsection Section 63(c) in Himachal Pradesh Co-Operative Societies Act, 1968 (c)the amount of any deficiency or loss which appears to have resulted from any negligence or misconduct or which requires further investigation;
