Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 51 in The Bombay Canal Rules, 1934 51. When water is allowed to be used by means of a pumping plant, the pumping or "Take off" arrangement shall be beyond the radius of 300 feet from the edge of the canal boundary or distributary boundary limit.
