Section 1(2) in The International Airports Authority Act, 1971
(2)It shall come into force on such [date] [1-2-1972: vide Notification No. S. O. 87(E), dated 1-2-1972. Published in the Gazette of India, Extraordinary, Pt. II Section 3(ii), p. 225.] as the Central Government may, by notification in the Official Gazette, appoint.
