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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(12) in Rules under the United Provinces Excise Act, 1910

(12)Power to sanction the free supply of the Excise Commissioner's departmental publications and the exchange of those publications with those of foreign countries or other States in India, subject to the condition that the total number of copies printed and distributed does not exceed the number of copies at present printed by more than 20 per cent;