Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of West Bengal - Subsection Section 54(6) in The Cess Act, 1880 (6)the dates fixed by the [Board of Revenue] [Words substituted by Bengal Act 5 of 1915.] under section 57 for the payment of each instalment, together with the amount of each instalment.
