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Supreme Court - Daily Orders

Common Cause vs Union Of India . on 3 May, 2017

Bench: Madan B. Lokur, Deepak Gupta

                                                   1

     ITEM NO.12                           COURT NO.5                SECTION PIL(W)

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

                              Writ Petition(s)(Civil)     No(s).114/2014

     COMMON CAUSE                                                    Petitioner(s)

                                                 VERSUS

     UNION OF INDIA & ORS.                                           Respondent(s)

     (WITH APPLN. FOR INTERVENTION, DIRECTION AND MODIFICATION OF
     COURT'S ORDER DATED 16.05.2014 AND PERMISSION TO FILE ADDITIONAL
     DOCUMENTS AND EXTENSION OF TIME AND APPLN. FOR SEEKING WITHDRAWAL
     OF I.A.NOS. 92-93 and OFFICE REPORT)

     WITH
     W.P.(C) No. 194/2014
     (PERMISSION TO FILE ADDITIONAL DOCUMENTS)

     WITH
     I.A.NOS. 3706-3707, 3737, 3740, 3745, 3755, 3756 IN
     W.P.(C) No. 202/1995
     (FOR INTERVENTION AND DIRECTIONS AND MODIFICATION OF COURT'S ORDER
     DATED 13.01.2014 AND IMPLEADMENT AND OFFICE REPORT)

     Date : 03/05/2017 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE MADAN B. LOKUR
                         HON'BLE MR. JUSTICE DEEPAK GUPTA

                                    Mr. A.D.N. Rao, Adv. (A.C.)

                                    Mr. Harish N. Salve, Sr.Adv.(A.C.) (NP)

                                    Ms. Aparajita Singh, Adv.(A.C.) (NP)

                                    Mr. Siddhartha Chowdhury, Adv. (A.C.) (NP)

     For Petitioner(s)              Mr.   Prashant Bhushan, AOR
                                    Mr.   Devesh Kumar Agnihotri, Adv.
                                    Mr.   Pranav Sachdeva, Adv.
                                    Mr.   Sumant Bhushan, Adv.
Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2017.05.03
17:12:51 IST
                                    Mr. Nischal Kumar Neeraj, AOR
Reason:
                                    Mr. Arun Kumar Singh, Adv.
                                    Mr. Suresh Chandra Tripathi, Adv.

     For Respondent(s)
                                  2

UOI                Ms. Pinky Anand, ASG
                   Ms. V. Mohana, Sr. Adv.
                   Mr. A.K. Panda, Sr. Adv.
                   Ms. Swarupama Chaturvedi, Adv.
                   Mr. Balendu Shekhar, Adv.
                   Ms. Meenakshi Grover, Adv.
                   Mr. Karan A. Seth, Adv.
                   Ms. Gunwant Dara, Adv.
                   Mr. Raj Bahadur, Adv.
                   Mr. G.S. Makker, AOR
                   Mr. B. Krishna Prasad, AOR
                   Mr. D.L. Chidananda, Adv.
                   Mr. Ravindra Bana, Adv.
                   Ms. Gargi Khanna, Adv.
                   Mrs. Anil Katiyar, Adv.
                   Mr. Atulesh Kumar, Adv.
                   Mr. P.K. Mullick, Adv.
                   Mr. Hemant Arya, Adv.
                   Ms. Snidha Mehra, Adv.

I.A. 70, 73 & 48   Mr.   Gopal Subramanium, Sr. Adv.
                   Mr.   Manas Ranjan Mohapatra, Sr. Adv.
                   Mr.   Ramesh Singh, Adv.
                   Mr.   Shiv Mangal Sharma, Adv.
                   Mr.   Nishit Agrawal, Adv.
                   Mr.   Shrey Kapoor, Adv.
                   for   M/s Aura & Co.

I.A. 42            Mr. Gopal Subramanium, Sr. Adv.
(Sarda Mines)      Mr. Parag P. Tripathi, Sr. Adv.
40, 61             Mr. Gopal Jain, Sr. Adv.
                   Mr. R.N. Karanjawala, Adv.
                   Mr. Naveen Kumar, Adv.
                   Mrs. Nandini Gore, Adv.
                   Ms. Natasha Sehrawat, Adv.
                   Ms. Khushboo Bari, Adv.
                   Mrs. Manik Karanjawala, Adv.

IA 22,68,75 & 85   Mr.   Gopal Subramanium, Sr. Adv.
                   Mr.   Naveen Kumar, Adv.
                   Mr.   Sudeep Dey, Adv.
                   Mr.   Nishi Kant Singh, Adv.

IA15-16            Mr. Gopal Subramanium, Sr. Adv.
                   Mr. Anand Varma, Adv.
                   Mr. R.M. Patnaik, Adv.

I.A.39, 71,63      Mr. P. Chidambaram, Sr. Adv.
                   Mr. Raju Ramachandran, Sr. Adv.
                   Mrs. Vanita Bhargava, Adv.
                   Mr. Ajay Bhargava, Adv.
                   Mr. Kudrat Dev, Adv.
                                 3

                  Ms. Shreya Agrawal, Adv.
                  for M/s Khaitan & Co.

Indrani Patnaik   Mr.   Gopal Subramaniam, Sr. Adv.
                  Mr.   Ashok K. Parija, Sr. Adv.
                  Mr.   Anand Verma, Adv.
                  Mr.   Mahesh Agarwal, Adv.
                  Mr.   Naveen Kumar, Adv.
                  Mr.   Dhananjay Mishra, Adv,
                  Mr.   Gaurav Khanna, Adv.
                  Ms.   Nishit Agarwal, Adv.
                  Ms.   Devika Mohan, Adv.
                  Mr.   E.C. Agrawala, AOR

Tata Steel Ltd.   Dr. A.M. Singhvi, Sr. Adv.
                  Mr. Ashok K. Parija, Sr.Adv.
                  Mr. Gopal Jain, Sr. Adv.
                  Mr. Amar Dave, Adv.
                  Mr. R.N. Karanjawala, Adv.
                  Ms. Nandini Gore, Adv.
                  Mr. Abhinay Sharma, Adv.
                  Ms. Neha Khandelwal, Adv.
                  Ms. Sonia Nigam, Adv.
                  Mr. Amit Bhandari., Adv.
                  Mrs. Manik Karanjawala, Adv.
                  For M/s. Karanjawala & Co.

OMC               Mr.   V. Giri, Sr. Adv.
                  Mr.   Raj Kumar Mehta, AOR
                  Mr.   Elangbam Premjit Singh, Adv.
                  Ms.   Himanshi Andley, Adv.

SAIL              Mr. Sunil Kumar Jain, AOR
                  Mr. Akarsh Garg, Adv.
                  Mr. K.P.S. Chani, Adv.

Odisha            Ms.   Kirti Renu Mishra, AOR
                  Ms.   Sansriti Pathak, Adv.
                  Ms.   Apurva Upmanyu, Adv.
                  Ms.   Madhu Goel, Adv.

Jharkhand         Mr. Gopal Prasad, Adv.

FIMI              Mr. Sunil Dogra, Adv.
                  Mr. Vivek Vishnoi, Adv.
                  Mr. Abhishek Sharma, AOR

                  Mr. Suchit Mohanty, Adv.
                  Mr. Anupam Lal Das, AOR

                  Mr. Balaji Srinivasan, AOR
                                 4

                  Mr.   Ashok K. Parija, Sr. Adv.
                  Mr.   Gaurav Kejriwal, AOR
                  Mr.   Keshav Mohan, Adv.
                  Mr.   Sujit Keshri, Adv.

I.A. 45-48        Mr.   Saraswata Mohapatra, Adv.
                  Mr.   P.R. Mishra, Adv.
                  Ms.   Rajani Ohri Lal, Adv.
                  Mr.   Himinder Lal, AOR

                  Mr. Ashok Panigrahi, AOR

I.A.12,13,15,16   Mr.   Ashok Kr. Parija, Sr. Adv.
18,19,28,29,      Mr.   Dhananjaya Mishra, Adv.
30,54,60,90       Mr.   Arnav Dash, Adv.
                  Mr.   Bishwaranjan Sahoo, Adv.
                  Mr.   Avnish Kr. Sharma, Adv.
                  Mr.   R.M. Patnaik, Adv.
                  Mr.   Gaurav Khanna, Adv.

                  Mr. Tayenjam Momo Singh, AOR

                  Mr.   Ashok Kr. Panda, Sr. Adv.
                  Mr.   Tejaswi Kumar Pradhan, AOR
                  Mr.   Manoranjan Paikaray, Adv.
                  Mr.   Aniruddha Purushotham, Adv.

I.A.49            Mr.   Ashok H. Desai, Sr. Adv.
                  Mr.   Manas Ranjan Mohapatra, Sr. Adv.
                  Mr.   Shiv Mangal Sharma, Adv.
                  Mr.   Lalit Mohapatra, Adv.
                  for   M/s Aura & Co.

I.A.52            Mr.   Manas Ranjan Mohapatra, Sr. Adv.
                  Mr.   Shiv Mangal Sharma, Adv.
                  Mr.   Lalit Mohapatra, Adv.
                  for   M/s Aura & Co.

                  M/s. Fox Mandal & Co.

                  Ms. Ruchi Kohli, AOR

I.A. 87 & 91      Mr.   V. Giri, Sr. Adv.
                  Mr.   Rana Mukherjee, Sr. Adv.
                  Ms.   Movita, AOR
                  Mr.   R.L. Mitra, Adv.
                  Ms.   Daisy Hannah, Adv.
                  Ms.   Akhila J., Adv.

                  Mr. Haris Beeran, AOR

                  Mr. Kedar Nath Tripathy, AOR
                                 5


I.A. 51,82 & 89   Mr.   Krishnan Venugopal, Sr. Adv.
                  Mr.   Naveen Kumar, AOR
                  Mr.   Sudeep Dey, Adv.
                  Mr.   Nishikant Singh, Adv.

I.A. 69,83 & 88   Mr. Gopal Jain, Sr. Adv.
                  Mr. Naveen Kumar, AOR
                  Mr. Sudeep Dey, Adv.

I.A.26 & 37       Mr. Ajit Kumar Sinha, Sr. Adv.
                  Mr. Naveen Kumar, Adv.
                  Ms. Ameyavikrama Thanvi, Adv.

I.A. 38           Mr. Ajit Kumar Sinha, Sr. Adv.
                  Mr. Naveen Kumar, Adv.
                  Ms. Alankrita Sinha, Adv.

I.A.62&84         Mr. Naveen Kumar, Adv.
51,82,83,88,89    Mr. Sudeep Dey, Adv.
                  Mr. Nishi Kant Singh, Adv.

I.A. 54           Mr.   B.V. Gadnis, Adv.
                  Mr.   Vishwanath Gadnis, Adv.
                  Mr.   V.S. Lakshmi, Adv.
                  Mr.   Naveen Kumar, Adv.

                  Mr. Abhishek Kumar, AOR

I.A. 92,93,94     Mr. Ambhoj Kumar Sinha, AOR.

I.A.95,96         Mr.   Sanjay R. Hegde, Sr. Adv.
                  Mr.   S.K. Biswal, Adv.
                  Mr.   Sachin Das, Adv.
                  Mr.   Azim H. Laskar, Adv.
                  Mr.   Chandra Bhushan Prasad, Adv.

                  Mr. Biswajit Das, Adv.

                  Mr. S. Udaya Kumar Sagar, Adv.
                  Mr. Mrityunjai Singh, Adv.

                  Mr. Bhavani Shankar, Adv.
                  Mrs. V.S. Lakshmi, Adv.
                  Mr. Naveen Kumar, Adv.

Jindal Steel      Mr. Aakash Bajaj, Adv.
                  for M/s. Khaitan & Co.

                  Ms. Nandini Sen, Adv.
                  Mr. Chanchal Kr. Ganguli, Adv.
                                6

                 Mr. Manoj Kumar Goyal, Adv.
                 Mohd. Ainul Ansari, Adv.
                 Mr. Yagesh Kumar Dahiya, Adv.
                 Mr. Sunil Khatwani, Adv.
                 Mr. Taiba Khan, Adv.

                 Dr. Monika Gusain, Adv.


 UPON hearing the counsel the Court made the following
                       O R D E R

Arguments heard in part. List the matters on 4th May, 2017 as part-heard matters.

(SANJAY KUMAR-I) (SHARDA KAPOOR) AR-CUM-PS COURT MASTER