Bombay High Court
Ambani Organics Ltd vs State Of Maharashtra And Anr on 12 July, 2019
Bench: Ranjit More, Bharati Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6373 OF 2019
Ambani Organics Ltd. ....Petitioner
V/S
State Of Maharashtra And Anr ....Respondent
Mr.Jayesh Desai i/by.M/s.Desai and Desai Associates for Petitioner.
Mrs.M.P.Thakur -AGP for the State.
Mr.Rahul Dattatraya Oak i/by.B.S.Mahamulkar for R.No.2.
CORAM : RANJIT MORE. &
SMT. BHARATI DANGRE, JJ
DATE : 12th July, 2019
P.C. :
Mentioned out of turn at 11.00 a.m. At the request of learned advocate for the petitioner, Stand over to 09/09/2019. Ad-interim relief if any to continue till then.
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