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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1) in Rajasthan Police Rules, 2008

(1)Community Liasioning Group shall be formed at the village Panchayat level and the Police Station level. Panchayat Level Community Liasioning Group shall consists 5 members and Police Station Level Community Liasioning Group shall consist 30 members.