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Union of India - Section

Section 29 in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017

29. Sale of Insurance by tele-marketing mode and other distance marketing activities of an Insurance Web Aggregator.

- Insurance Web Aggregator can use the Telemarketing/Distance Marketing modes, as per the instructions outlined in Form T (Sale of insurance products by tele-marketing mode and other distance marketing activities of Insurance Web Aggregator) of Schedule VI of these Regulations, for solicitation of Insurance based on the leads generated from its designated website.