Bombay High Court
Devkumar Gopaldas Aggarwal And 2 Others vs The Board Of Trustees Of The Port Of ... on 17 July, 2025
13-WP-483-2019 (OS).doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 483 OF 2019
Devkumar Gopaldas Aggarwal
And 2 Others ...Petitioners
Versus
The Board Of Trustees Of The
Port Of Mumbai And 3 Others ...Respondents
____________________________________
None for petitioner.
Mr. Roop Basu i/b. M/s. The Law Point, Advocate for the respondents.
____________________________________
CORAM : RAJESH S. PATIL, J.
DATED : 17 JULY 2025 P.C.:
1. The learned Advocate for respondent no.1 submits that the present petition has already been disposed of by an order dated 9 June 2020, and the Special Leave Petition filed before the Supreme Court challenging the said order has also been dismissed.
2. Hence, remove from board.
(RAJESH S. PATIL, J.) 1 Amol D. Nawale ::: Uploaded on - 18/07/2025 ::: Downloaded on - 02/08/2025 05:20:25 :::